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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in Punjab School Education Board (Employees Service) Regulation, 1988

(2)A candidate in whose case a certificate of eligibility is necessary may be admitted to an examination or interview conducted by the Board, the Establishment Committee, the Senior Services Selection Committee or the Junior Service Selection Committee and he may also provisionally be appointed subject to the necessary certificate being given to him by the State Government.