Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(3) in The Oil Mines Regulations, 2017

(3)Before commencement of drilling or work-over operation, a pre-spudding or pre-work-over meeting shall be carried out to examine and ensure safe operation of drilling or work-over and other related activities, and the finding shall be recorded and signed by the members.