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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

NCT Delhi - Subsection

Section 97(2)(b) in Delhi Motor Vehicles Rules, 1993

(b)[ & (c) (***) ] [Deleted vide notification no. F. Section 11/75/Tpt/97/455 dated 13-04-2005.]