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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(a)The Inspector-General of Prisons shall be the Head of the Department of Prisons in Delhi and shall be responsible for all matters relating to the prison, their control and management ; funds and budget and every other matter such others that may be concerned with the Department of Prisons.