Section 35 in The Gujarat Ayurved University Act, 2021
35. Withholding or reduction of grant to an affiliated college
The Board of Governors may, on the recommendation of the Academic Council and Council of Post-Graduate Studies and Research, recommend to the State Government withholding or reduction of grant to an affiliated college or institution which on a report by the Inspection Committee or otherwise, is found to be making persistent default in carrying out the conditions of affiliation.
