Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

Bombay Presidency - Subsection

Section 84(vii) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(vii)an agriculturist (other than a small holder) who holds either as owner or tenant or partly as owner and partly as tenant landless in area than a family holding and who is an artisan;