Supreme Court - Daily Orders
Narayan Singh Chauhan vs The State Of Chhattisgarh on 22 September, 2014
Bench: Jagdish Singh Khehar, J. Chelameswar, A.K. Sikri
ITEM NO.802 COURT NO.7 SECTION PIL (W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 512/2014
NARAYAN SINGH CHAUHAN Petitioner(s)
VERSUS
STATE OF CHHATTISGARH & ANR. Respondent(s)
Date : 22/09/2014 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Ms. Suveni Banerjee, Adv.
for Ms. Jyoti Mendiratta,AOR(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On a mention made by Ms. Suveni Banerjee, learned counsel for the petitioner, we direct to list this petition on 27.10.2014 with I.A. No. 3797 in Writ Petition(C) No.202 of 1995.
(Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2014.09.25 13:58:28 IST Reason: