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State of Goa - Section

Section 91 in The Goa Panchayat Raj Act, 1994

91. Power of entry into building, etc.

- Where infectious disease exists, the Secretary or any person authorized by the Panchayat in this behalf may enter at any time after reasonable notice, any building or premises in which any infectious disease is reported or suspected to exist, for the purpose of inspecting such building or premises. No such inspection shall be made except between sunrise and sunset.