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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(9) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(9)The Government may prescribe Honorarium and TA rates for the Chairperson and Members of the Boards and to enable them to attend meetings of the Board.