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[Cites 0, Cited by 5] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(d) in The Orissa Land Reforms Act, 1960

(d)[ the existence of the relationship of the landlord and tenant;] [Inserted vide Orissa Act No. 9 of 1974.]