Section 28(2) in Tamil Nadu Palm Products Development Board Act, 1993
(2)The programme for the promotion of palm products industry shall contain-(a)particulars of the scheme which the Board proposes to execute whether part or in whole during the next year;(b)particulars of any work which the Board proposes to execute or any undertaking which the Board proposes to organise during the next year for the purpose of performing its functions under this Act; and(c)such other particulars as may be prescribed.
