Section 2(c) in The Punjab Ayurvedic and Unani Practitioners Act, 1963
(c)"Director" means the Director of Ayurveda, Punjab, and includes the Deputy Director of Ayurveda, Punjab, the Assistant Director of Ayurveda, Punjab, and such other officer as the State Government may appoint for exercising the powers and performing the functions of the Director under this Act and the rules made thereunder;
