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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Chattisgarh - Subsection

Section 44(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)The Academic Council may, subject to the provisions of the statutes, make regulations providing for the courses of study, system of examinations and award of degrees, diplomas and other academic distinctions of the Vishwavidyalaya, after receiving the drafts of the same from the board of studies concerned.