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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(2)The Returning Officer shall close the place of polling at the hour fixed under rules and shall not admit therein any member after that hour:Provided that all members present inside the place before it is so closed shall be entitled to have their votes recorded.