(a)in sub-section (1), with effect from the 1st day of April, 2018,-(i)in clause (b), for the words "and interest", the words ", interest and fee" shall be substituted;(A)for the words "and interest", the words ", interest and fee" shall be substituted;(B)for the words "or interest", the words ", interest or fee" shall be substituted;(iii)in the first proviso, for the words "or interest", the words ", interest or fee" shall be substituted;(ii)in clause (c),-
