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State of Chattisgarh - Section

Section 74 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

74. Key Duties of House Master/Matron.

- The general duties, functions and responsibilities of the House Master/Matron shall be as follows : -
(a)Ensuring that the rights of the child are protected and all procedures laid down in the Rules are complied with;
(b)He shall perform the role of parent, friend, mentor and guide to the children under his/her care. In this capacity he/she shall play with the children, nurture them as persons, listen to and within their means, respond to their individual needs;
(c)Handling discipline problems keeping in mind the rights of the child as well as the procedures laid down;
(d)Maintenance, sanitation and hygiene;
(e)Implementing daily routine in an effective manner and ensuring children's participation through the Children Group;
(f)Escorting children whenever they go out of the home.