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State of Haryana - Section

Section 23 in Haryana Panchayati Raj Election Rules, 1994

23. Control.

- The Returning Officer (Panchayat), Assistant Returning Officer (Panchayat), Presiding Officer, Polling Officers and all other persons appointed in accordance with these rules, shall within the over all direction and control of State Election Commissioner, work under the control of District Election Officer (Panchayat).