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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(f) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(f)land not within categories specified in clauses (a) to (e) and falling in hilly zone as described in the Schedule, [54] [Substituted by Rajasthan Act No. 1 of 1974 [1-1-1973]] acres;