Patna High Court - Orders
Alankit Marketing Pvt. Limited vs The State Of Bihar on 21 January, 2025
Author: Rajesh Kumar Verma
Bench: Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2005 of 2024
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Alankit Marketing Pvt. Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Avinash Shekhar, Advocate
For the Respondent/s : Mr.Standing Counsel 21
: Mr.Shatabdi Sinha, A.C. to S.C.21
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CORAM: HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
3 21-01-2025Put up this case after disposal of Civil Review No.116 of 2022 in the case of The State of Bihar & Ors. Vs. Amarnath Singh @ Amar Nath Singh & Ors.
(Rajesh Kumar Verma, J) Nitesh/-
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