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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(3)(vi) in The Orissa Electricity Reform Act, 1995

(vi)In respect of matters provided in Sections 5 to 18, 19, 20, 23 to 26, 27, 37, 40 to 43, 44, 45 to 54, 56 to 69, 72 and 75 to 83 of the Electricity (Supply) Act, 1948 to the extent this Act has made specific provisions, the provisions of the Electricity (Supply) Act, 1948 shall not apply.