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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1) in Bihar College Service Commission Act, 1976

(1)With effect from such date as the State Government may, by notification in the Official Gazette, appoint, there shall be established a Commission to be called the Bihar [College Service Commission] [This Explanation is the Part of Act 30 of 1982.] (hereinafter referred to as the said Commission).