Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(3)(ii) in Kerala Recognition of Trade Unions Act, 2010 (ii)the membership thereof is open to all workmen employed in the industrial establishment or the class of industry in the local area, as the case may be.