Section 9 in Uttarakhand Scheduled Castes Sub-Plan and Tribal Sub-Plan (Planning, Allocation and Utilization) Act, 2013
9. Submission of Sub-Plans proposed to be included in the Annual Plan for appraisal.
- Each Department shall submit, each year, to the Nodal Department, the Sub-Plans comprising of Scheduled Castes Sub-Plan/ Tribal Sub-Plan Schemes proposed to be included in the Annual Plans, for appraisal by the State Committee within the time frame and in the format, as may be prescribed.Chapter - III Appraisal, Allocation of Scheduled Castes Sub-Plan /Tribal Sub-Plan Fund and Approval of the Sub-Plans
