Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 459] [Article 22(3)] [Article 22] [Constitution]

Constitution Subarticle

Article 22(3)(b) in Constitution of India

(b)to any person who is arrested or detained under any law providing for preventive detention.