Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Punjab - Subsection Section 102(11) in The Punjab Factory Rules, 1952 (11)[ Chemical works.] [Item (10) added by Punjab Government Notification No. 1064-VII-DS-Lab.-61/12863, dated 16th May, 1961.]
