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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(3)(a) in Bombay Ferries and Inland Vessels Act, 1868

(a)regulating the plying of vessels on any river, stream, creek, tank, lake or other collection of water affording passage for a vessel, within the limits of his jurisdiction, and