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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Bihar - Subsection

Section 148(2) in Bihar Financial Rules, 1950

(2)Losses due to depreciation : Losses due to depreciation shall be analyzed, and recorded under following heads, as applicable :-
(i)normal fluctuation of market prices;
(ii)normal wear and tear;
(iii)lack of foresight in regulating purchases; and
(iv)negligence after purchase.