Delhi High Court - Orders
M/S. Turbotech Energy Services ... vs Central Bureau Of Investigation on 22 March, 2023
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 822/2023
M/S. TURBOTECH ENERGY SERVICES INTERNATIONAL
PVT. LTD. ..... Petitioner
Through: Mr. Vikram Nankani, Sr. Advocate
with Mr. Kartikey Bhatt, Advocate.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Anupam S. Sharma, SPP with
Ms. Harpreet Kalsi, Mr. Prakash
Airan, Mr. Ripudaman Sharma and
Mr. Abhishek Batra, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 22.03.2023 CRL.M.A. 7518/2023 (Exemption) Exemption allowed, subject to all just exceptions. The application stand disposed of.
W.P.(CRL) 822/2023 and CRL.M.A. 7519/2023
1. This petition under Article 226 of the Constitution of India read with Section 482 Cr.P.C has been filed with the following prayers:
"(i) issue an appropriate writ, order or direction, calling for the records related to the FIR No. RC/AC1/2019/A0004 dated 29.07.2019 registered under Section 13(2) read with 13(1) (d), 7 & 8 of Prevention of Corruption Act, 1988 read with Section 120B of the Indian Penal Code, 1860 by the Central Bureau of Investigation at PS: CBI/AC-1, New Delhi;
(ii) issue an appropriate writ, order or direction, for quashing FIR Signature Not Verified Digitally Signed By:PRIYADARSHANI JAIN Signing Date:29.03.2023 14:18:27 No. RC/AC1/2019/A0004 dated 29.07.2019 registered under Section 13(2) read with 13(1) (d), 7 and 8 of Prevention of Corruption Act, 1988 read with Section 120B of the Indian Penal Code, 1860 by the Central Bureau of Investigation at PS: CBI/AC-
1, New Delhi in relation to the Petitioner"
2. Issue notice. Learned SPP appears on advance notice, and accepts notice. He seeks time to file the reply/status report.
3. Let the same be filed within four weeks with advance copy to the other side. Rejoinder, if any, be filed within two weeks thereafter.
4. List on 14th July, 2023.
RAJNISH BHATNAGAR, J MARCH 22, 2023/ib Signature Not Verified Digitally Signed By:PRIYADARSHANI JAIN Signing Date:29.03.2023 14:18:27