Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440(1)] [Section 440] [Entire Act] State of Maharashtra - Subsection Section 440(1)(a) in The Mumbai Municipal Corporation Act, 1888 (a)make any vault or grave or internment within any wall, or underneath any passage, porch, portico, plinth or verandah of any place of worship;