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State of Haryana - Section

Section 1110C in Punjab Jail Manual

1110C. Measures against louse-borne disease, relapsing fever and typhus.

- In the case of louse-borne disease, relapsing fever and typhus, the detection of the first case should be followed by measures similar to those detailed in the case of plague so far as the isolation and treatment of the patient is concerned. In the case of relapsing fever the patient should be treated by the intra-venous administration of an arsenical preparation such as neo-salvarson. The clothing and personal effects of the patient and contacts should be disinfected in a steam pressure disinfector and the contacts should be kept under observation for a week. In the event of the occurrence of any further cases the "de-lousing" of the Jail population should be carried out, and repeated once a week until the disease is brought under control.