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State of Madhya Pradesh - Section

Section 616 in Criminal Courts - Rules and Orders

616. Tribunal statement. - The preparation of this statement presents no difficulty. Column 9 showing the total number of cases disposed of during the year should correspond with column 6 of Statement IV including the number of referred cases entered in that column in red ink. The figure for column 10 is the same as the figure shown in column 3 of Statement III against side-head 2.