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State of Uttar Pradesh - Section

Section 3A in The U.P. Secondary Education Services Commission Rules, 1983

3A. [ Where the post for which selection is to be made is of Principal, names of two senior most teachers, possessing requisite qualifications for the post of Principal, in order of seniority and their -

(a)educational qualifications,
(b)teaching experience,
(c)administrative experience, if any.]
Note. - Copies of the service records (including character rolls) shall be sent with the requisition.