Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1) in The Basumati Private Limited (Acquisition Of Undertaking) Act, 1974

(1)No suit, prosecution or other legal proceeding shall lie against the State Government of the corporation or any of its officers or other employees for anything which is in good faith done or intended to be done under this Act.