Section 24B(2)(iii) in Patent Rules, 2003

[Cites 0, Cited by 0] [Section 24B(2)] [Section 24B] [Entire Act]

Union of India - Subsection

Section 24B(2)(iii) in Patent Rules, 2003

(iii)[ The period within which the Controller shall dispose off the report of the examiner shall ordinarily be one month from the date of the receipt of the such report by the Controller.] [ Inserted by S.O. 657(E), dated 5.5.2006 (w.e.f. 5.5.2006).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 24B(2)(iii) in Patent Rules, 2003