Calcutta High Court (Appellete Side)
Santi Devi Kahar @ Santi Kahar & Ors vs Tridibkr. Das & Ors on 9 September, 2013
Author: Murari Prasad Shrivastava
Bench: Murari Prasad Shrivastava
1 09.09.13
C.O. 2944 of 2013 Basudev 11 Santi Devi Kahar @ Santi Kahar & Ors. VS TridibKr. Das & Ors.
Mr. S. M. Rakshit
- For the Opposite Parties.
None appears on behalf of the petitioners nor any accommodation is sought for.
Accordingly, let this matter go out of the list.
Urgent certified photostat copy, if applied for, be given to the petitioner subject to the compliance of all requisite formalities.
(Murari Prasad Srivastava, J.)