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State of Puducherry - Section

Section 17 in Puducherry School Education Act, 1987

17. Qualifications, conditions of service, etc., of teachers and other persons employed in recognised schools.

- The Government may make rule regulating the number, qualifications and conditions of service (including promotion, Pay, allowances, leave, pension, provident fund, insurance and age of retirement and rights as respect disciplinary matters) of the teachers and other persons employed in any recognised school.