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[Cites 0, Cited by 0] [Section 121] [Entire Act]

NCT Delhi - Subsection

Section 121(3) in The Delhi School Education Rules, 1973

(3)The payment of allowances shall be subject to all other conditions under which such allowances are admissible and the proportion of the full salary and allowances determined under the proviso to sub-rule (2) shall not be less than the subsistence allowance and other admissible allowances.