Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(a) in The West Bengal Rural Indebtedness Relief Act, 1975 (a)"agriculture" includes horticulture and dairy farming, pisciculture, forestry, sericulture, beekeeping, piggery, poultry farming and growing of fruits, vegetable and the like ;
