Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 64 in Tripura Contract Labour (Regulation and Abolition) Rules 1978 64. Register of workmen employed. - Every contractor shall maintain in respect of each registered establishment where he employs contract labour a register in Form No. XIII.
