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[Cites 0, Cited by 10] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(e) in The Army Act, 1950

(e)directly or indirectly accepts or obtains, or agrees to accept or attempts to obtain, for himself or for any other person, any gratification as a motive or reward for procuring the enrolment' of any person, or leave of absence, promotion or any other advantage or indulgence for any person in the service; or