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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1) in The Andhra Pradesh Special Protection Force Act, 1991

(1)The Government, in addition to the rule making powers conferred on them by any other provisions of this Act , have power to make rules generally to carry out all or any of the purposes of this Act.