Section 8 in Tamil Nadu Fisheries University Act, 2012
8. Officers of University.
- The University shall consist of the following officers, namely:-(1)The Chancellor;(2)The Pro-Chancellor;(3)The Vice-Chancellor;(4)The Registrar;(5)The Deans;(6)The Director of Research;(7)The Director of Extension Education;(8)The Directors;(9)The Controller of Examinations;(10)The Finance Officer; and(11)Such other persons as may be declared by the statutes to be officers of the University.
