Section 4(g) in The Punjab School Education Board Leave Regulations
(g)"Pay" means the amount drawn monthly by an employee as :-(i)the pay, other than the special pay or pay granted in view of his personal qualifications which has been sanctioned or a post held by him substantively or in an officiating capacity or to which he is entitled by reason of his position in a cadre;(ii)technical pay, special pay and personal pay; and(iii)any other emoluments which may be specially classed as pay by the Board.
