Madhya Pradesh High Court
M/S Parle Agro Pvt. Ltd. vs Commissioner on 28 February, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 The High Court Of Madhya Pradesh TR No. 34 of 2021 (M/S PARLE AGRO PVT. LTD. Vs COMMISSIONER) Jabalpur, Dated : 28-02-2022 Shri Darshan Soni, learned G.A. for the State/Commercial Tax Department.
Learned counsel for the State prays for and is granted time to supply the correct and current address of the assessee within 15 days.
List after 15 days.
(SHEEL NAGU) (MANINDER S BHATTI)
JUDGE JUDGE
sp
Signature Not Verified
SAN
Digitally signed by SAVITRI PATEL
Date: 2022.03.03 18:16:01 IST