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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(7) in The Rajasthan Municipalities (Election) Rules, 1994

(7)All the ballot papers on which the words "Cancelled voting procedure violated" are recorded shall be kept in a separate cover which shall bear on its lace the words "Ballot Papers voting procedure violated".