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Supreme Court - Daily Orders

Uddhav Thackeray vs Eknathrao Sambhaji Shinde on 8 October, 2025

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.16                         COURT NO.2                SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)     No(s).     3997/2023

     [Arising out of impugned judgment and order dated 17-02-2023 in DC
     No. 01/2022 passed by the Honble Election Commission of India]

     UDDHAV THACKERAY                                              Petitioner(s)

                                                VERSUS

     EKNATHRAO SAMBHAJI SHINDE & ANR.                              Respondent(s)

     (IA No. 151454/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     158271/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 40000/2023 -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
     39998/2023 - EXEMPTION FROM FILING O.T., IA No. 158275/2023 -
     EXEMPTION FROM FILING O.T. and IA No. 39995/2023 - PERMISSION TO
     FILE LENGTHY LIST OF DATES)

     Date : 08-10-2025 This matter was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE UJJAL BHUYAN
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s) : Mr. Kapil Sibal, Sr. Adv.
                         Mr. Devdutta Kamat, Sr. Adv.
                         Mr. Ravindra Keshavrao Adsure, AOR
                         Mr. Rohit Sharma, Adv.
                         Mr. Asim Sarode, Adv.
                         Mr. Yash Prashant Sonavane, Adv.
                         Ms. Aparajita Jamwal, Adv.
                         Mr. Nikhil Purohit, Adv.
                         Mr. Jatin Lalwani, Adv.
                         Mr. Harsh Pandey, Adv.
                         Mr. Hruday Bejentri, Adv.
                         Mr. Ajay Desai, Adv.

     For Respondent(s) : Mr. Mukul Rohatgi, Sr. Adv.
                         Mr. Neeraj Kishan Kaul, Sr. Adv.
                         Mr. Maninder Singh, Sr. Adv.
                         Mr. Dhruv Mehta, Sr. Adv.
                         Mr. Chirag J Shah, Adv.
                         Mr. Utsav Trivedi, Adv.
Signature Not Verified
                         Mr. Arpit Gupta, Adv.
Digitally signed by
NITIN TALREJA
Date: 2025.10.08
                         Ms. Manini Roy, Adv.
16:45:49 IST
Reason:                  Mr. Piyush Tiwari, Adv.
                         Mr. Divya Pratap Parmar, Adv.
                         Ms. Akansha Agarwal, Adv.

                                                 1
                   Mr. Keshav Sehgal, Adv.
                   Ms. Ira Mahajan, Adv.
                   Mr. Soumya Dutta, Adv.
                   M/S. Tas Law, AOR

                   Mr. Dama Seshadri Naidu, Sr. Adv.
                   Mr. Prateek Kumar, AOR
                   Mr. Abhinav Thakur, Adv.
                   Mr. Deepak Sharma, Adv.
                   Mr. Devansh Rai, Adv.

          UPON hearing the counsel the Court made the following

                             O R D E R

List on 12.11.2025.

(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2