Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 46 in West Bengal Children Act, 1959 46. Procedure in respect of bonds. - The provisions q f Chapter XLII of the Code of Criminal Procedure 1898, shall, so far as may be, apply to bonds taken under this Act.
