Delhi High Court - Orders
Zeco Aircon Limited vs Union Of India & Ors on 10 September, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~52 to 58 and 75 to 82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12999/2025 CM APPL. 53206/2025 CM APPL. 53207/2025
ZECO AIRCON LIMITED .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Akash Mishra and Mr. Mayank,
Advs. for R-1 to 3
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(53)
+ W.P.(C) 13001/2025 CM APPL. 53212/2025 CM APPL. 53213/2025
BMR HVAC LIMITED .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5 & 7
Dr. B. Ramaswamy, Adv.
(54)
+ W.P.(C) 13002/2025 CM APPL. 53214/2025 CM APPL. 53215/2025
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
HEAT CRAFT INDUSTRIES .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kusagra Kumar, Advs. for
UOI
Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5 &10
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(55)
+ W.P.(C) 13003/2025 CM APPL. 53216/2025 CM APPL. 53217/2025
FITSPARK INDIA PRIVATE LIMITED EARLIER KNOWN AS
RPA COPPER DISTRIBUTORS PRIVATE LIMITED
.....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Rohan Jaitley, CGSC, Mr. Dev
Pratap Shahi, Mr. Varun and Mr.
Yogya Bhatia, Advs. for UOI
Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
(56)
+ W.P.(C) 13004/2025 CM APPL. 53218/2025 CM APPL. 53219/2025
ESS KAY FABRICATION .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(57)
+ W.P.(C) 13005/2025 CM APPL. 53220/2025 CM APPL. 53221/2025
EDGETECH AIR SYSTEMS PRIVATE LIMITED.....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aakasrsh Srivastava, SSC with
Mr. Anand Pandey, Adv. for R-5 & 7
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-8
Dr. B. Ramaswamy, Adv.
(58)
+ W.P.(C) 13006/2025 CM APPL. 53222/2025 CM APPL. 53223/2025
DIWACH INDUTRIES .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Nishant Gautam (CGSC), Mr.
Vardhman Kaushik, Mr. Shauryamani
Pandey and Mr. Prithvi Dey, Advs.
for R1 & 2
Mr. Aakasrsh Srivastava, SSC with
Mr. Anand Pandey, Adv. for R-5 & 7
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(75)
+ W.P.(C) 11126/2025 CM APPL. 45750/2025
RAJASTHAN METALS .....Petitioner
Through: Mr. Balbir Singh, Sr Advocate with
Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Mr. Karan
Sachdev, Ms Ayushi Agrawal and Ms
Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil and Ms. Neha Sharma, GP for
UOI
Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(76)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
+ W.P.(C) 11127/2025 CM APPL. 45752/2025
MICRO COILS AND REFRIGERATION PVT LTD.....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Kabir Hazarika, GP and Mr.
Yash Bardiya, Adv. for R-1 & 2
Dr. B. Ramaswamy, Adv.
(77)
+ W.P.(C) 11128/2025 CM APPL. 45754/2025
MARDIA METALS .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Avshreya Pratap Singh Rudy,
Senior Panel Counsel, Mr. Adil
Hussain Haqbeer, GP, Ms. Usha
Jamnai, Ms. Harshita Chaturvedi and
Mr. Mohammad Jaunaid Mahmood,
Advs. For R-1 & 2
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Mr. Premtosh K. Mishra, CGSC with
Mr. Sarthak Anand and Mr. Prarabdh
Tiwari, Advs. for UOI
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5
Dr. B. Ramaswamy, Adv.
(78)
+ W.P.(C) 11129/2025 CM APPL. 45756/2025
SPIROTECH HEAT EXCHANGE PVT LTD .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(79)
+ W.P.(C) 11130/2025 CM APPL. 45758/2025
HAVELLS INDIA LIMITED .....Petitioner
Through: Mr. Abhimanyu Bhandari, Sr Adv.
with Mr. Jitendra Motwani, Mr.
Chirag Shetty, Mr. Udit Jain, Ms
Ayushi Agrawal and Ms Anam Khan,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Jagdish Chandra, CGSC with Mr.
Sujeet Kumar, Adv. for UOI
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
Mr. Jagdish Chandra Solanki, CGSC
with Mr. Vasuehit Akand, GP
Dr. B. Ramaswamy, Adv.
(80)
+ W.P.(C) 11131/2025 CM APPL. 45760/2025
PANKAJ METALS .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Mr. Siddhartha Shankar Ray, CGSC
with Mr. Shubham Sharma, Adv. for
R-1 to 3
Dr. B. Ramaswamy, Adv.
(81)
+ W.P.(C) 11132/2025 CM APPL. 45762/2025
PALLAVI COPPER PIPES PVT LTD .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
(82)
+ W.P.(C) 12998/2025 CM APPL. 53203/2025 CM APPL. 53204/2025
HONEYCOOL HVAC INDUSTRIES LLP .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms Ayushi
Agrawal and Ms Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Samiksha Godiyal, Mr. B.D.Rao
Kundan and Mr. Tenzing Bhutia,
Advs. for R-5
Mr. Aditya Singla, SSC, CBIC, Ms.
Charu Sharma, Ms. Shreya Lamba
and Mr. Raghav Bakshi, Advs. for R-
6
Dr. B. Ramaswamy, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 10.09.2025
1. We have heard Mr. Balbir Singh and Mr. Abhimanyu Bhandari, Senior Advocates for the petitioners and Mr. Aditya Singla, SCC for the respondents.
2. At the request of Mr. Singla to take instructions on the submissions made by Mr. Singh and Mr. Bhandari, renotify on 12.09.2025.
V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 10, 2025 cd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2025 at 21:40:13