Calcutta High Court
Alipurduar Tea Co. Ltd vs Prabhat Marketing Co. Ltd on 22 August, 2024
Author: Sabyasachi Bhattacharyya
Bench: Sabyasachi Bhattacharyya
OD-1
ORDER SHEET
CP/843/2015
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
ALIPURDUAR TEA CO. LTD.
AND
PRABHAT MARKETING CO. LTD.
BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date : 22nd August, 2024.
Appearance:
Mr. Sunil Kr. Singhania, Adv.
..for the petitioner
The Court: Learned counsel for the petitioner seeks the matter to be
transferred to the National Company Law Tribunal which now has
jurisdiction to take up winding up petitions.
Learned counsel for the petitioner is requested to serve a notice on his
counterpart appearing for the respondent indicating that the matter shall
next be placed in the list on August 29, 2024 under the same heading for passing appropriate orders and to file a receipt with regard to such service on the next returnable date.
(SABYASACHI BHATTACHARYYA, J.) bp/R.Bhar