Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1)(iii) in The Karnataka Lokayukta Act, 1984

(iii)seize any such property, document, money, bullion, jewellery or other valuable article or thing found as a result of such search;